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Judgment
6 paragraphs · 84 words
Meenakshi Madan Rai, J
Amended Counter-Affidavits have been filed by Respondent No.3 and Respondent No.14.
Learned Additional Advocate General seeks time for filing of amended Counter-Affidavit on behalf of Respondents No.1 and 2.
Learned Senior Counsel Mr. A.Moulik also seeks some time to file amended Counter-Affidavit on behalf of Respondents No.4 to 13.
Let the amended Counter-Affidavits be filed by the Respondents No.1 and 2 and Respondents No.4 to 13 within four weeks, three weeks thereafter for amended Rejoinder, if any.
List on 20.04.2022.