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Judgment
4 paragraphs · 98 wordsLearned Counsel for Petitioner is present. None is for respondent.
Affidavit of service could not be filed. It is being said that no "Dasti" process were issued. Hence, the same need not to be filed.
Even after writing to Senior Superintendent of Police, Shamli, no Communication is there. Issue a Show Cause Notice with a direction for ensuring compliance by Senior Superintendent of Police, Shamli and submission of report be positively make within 19.3.2024. A "Dasti" Process be also issued, to Petitioner for ensuring above service.
List the matter on 06.5.2024 “for further directions”.