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Sss Cable Network vs Andhra Pradesh State Fibernet Limited

Telecom Disputes Settlement And Appellate Tribunal · Decided on 25 April 2023 · Citation: (2023) 04 TDSAT CK 0040

HON’BLE JUDGES
Biresh Kumar, Registrar
CASE NUMBER
Broadcasting Petition No. 74 Of 2021
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Judgment

3 paragraphs · 117 words
1.

It was submitted on behalf of the Respondents that they are ready with their evidence affiavits and a copy of the same has also been served on the other side and it was further prayed that they be permitted to file the evidence affidavits during the course of the day.

2.

It was submitted on behalf of the Respondents that they intend to cross-examine the witness whose evidence affidavit has been filed on behalf of the Petitioner and likewise, similar prayer is also made on behalf of the Petitioner.

3.

Since pleadings and evidences are complete in the matter, let the matter be listed before the Hon'ble Bench under the head "For Hearing" in due course.