High CourtsSingle Bench

State Bank Of Sikkim vs Sikkim Information Commission And Others

Sikkim High Court · Decided on 24 April 2026 · Citation: (2026) 04 SIK CK 1641

HON’BLE JUDGES
Meenakshi Madan Rai, J
CASE NUMBER
Writ Petition (C) No. 10 Of 2025
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Judgment

5 paragraphs · 78 words

Meenakshi Madan Rai, J

Mr. Lahang Limboo Learned Counsel for the Petitioner submits that Learned Counsel Mr. Zigme Dorjee Bhutia who was assisting him in the instant matter has been absorbed as a regular employee of the State Bank of Sikkim as Senior Accounts Assistant (Legal). He seeks some time as another Counsel is likely to be appointed by the Petitioner.

Not opposed.

Considered and ordered accordingly.

List this matter on 27-07-2026 as found convenient by the parties.