AI Structured Summary
Not yet generated for this judgment
Judgment
4 paragraphs · 60 words
Ahanthem Bimol Singh, J
Mr. Shyam Sharma, learned GA appeared on behalf of Mr. W. Niranjit, learned Dy. GA appearing for the applicants and seeks adjournment of the hearing of this case citing personal inconvenience on the part of the conducting counsel.
None appeared for the respondent.
As prayed for by the learned GA, list this case again on 06.05.2025