Tribunals and CommissionsDivision Bench

Sudhir Gangahar vs Amit Khare & Others

Central Administrative Tribunal · Decided on 26 July 2021 · Citation: (2021) 07 CAT CK 0028

HON’BLE JUDGES
L. Narasimha Reddy, J · A.K. Bishnoi, Member (A)
RESULT
Disposed Of
CASE NUMBER
Contempt Petition No. 76 Of 2021, Miscellaneous Application No. 1146 Of 2021 In Original Application No.. 4016 Of 2016
Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

No AI summary yet

Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.

Judgment

7 paragraphs · 112 words

L. Narasimha Reddy, J

1.

This Contempt Petition is filed alleging that the respondents did not implement the Order dated 03.02.2021 passed in OA No.4016/2016. The

direction in the OA was to prepare the modified seniority list dated 01.11.2016 assigning the seniority to the Cameraman Grade-I on the basis of their

seniority in the post of Cameraman Grade-II.

2.

The respondents filed a counter affidavit stating inter alia that a revised seniority list dated 14.07.2021 was issued. With that, the orders stand

complied with. In case the applicant is not satisfied with that, it is left open to him to pursue the remedies in accordance with law. The CP is

accordingly closed.