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Judgment
Both the petitioners are present in person and identified by their counsel. They seek protection of their life and liberty by contending that both of them
having attained the age of majority, have married each other against the wishes of their respective family members/respondents No.5 to
12 and so seek appropriate protection from the authorities. They submitted a representation (Annexure P- 5) in this regard to the The Senior
Superintendent of Police, Gurdaspur on 26.9.2018, but are still apprehensive about their security in view of the apparent inaction and alleged clout of
their family members/respondents.
Both of them do appear to have crossed the age of majority as seen from the copies of documents filed and have married each other, in support of
which photographs (Annexures P- 4 ) has been placed on record.
For the aforesaid reasons, this appears to be a fit case for this Court to invoke the inherent powers under Section 482 of the Cr.P.C. and in view of
the mandate contained in Article 21 of the Constitution of India to protect the citizen's right to life and liberty.
Thus, The Senior Superintendent of Police, Gurdaspur is directed to consider the representation dated 26.9.2018 (Annexure-P-5) and take appropriate
steps to ensure that no harm is caused to the life and liberty of the petitioners.
It is nevertheless clarified that this order is issued only on the premise that the petitioners have crossed the age of majority as seen from the
documents placed on record being copy of application of Panjab University of petitioner No.1 and Aadhaar Card of the petitioner No. 2 (Annexures
P-1 & P-2) respectively. This would not ipso facto amount to granting any seal of approval on the legality of their marriage which essentially would
come in the domain of the concerned Matrimonial Courts. Further, they would not be entitled for any protection against their arrest or continuance of
any criminal proceedings, if otherwise, found to be involved in commission of any cognizable offence(s).
The petition is disposed off with the above direction.