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Judgment
5 paragraphs · 82 wordsBiswajit Palit, J
Learned Counsel for the petitioner, Mr. D. Paul is present and submitted that this case is covered by a judgment delivered by Coordinate Bench of this High Court in W.P.(C) No.694 of 2024. So, he prayed for disposal of this present judgment.
Learned Additional G.A., Mr. D. Sarma appears and submitted that the regular conducting Learned Government Advocate for the State-respondent is out of station. So, he sought for an indulgence.
Request is considered.
List the matter on 16.05.2026.
