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Judgment
4 paragraphs · 147 wordsNo one appears for the Respondent in B.P.No.221 of 2020 and for the Respondents in other connected matters.
It was submitted on behalf of the Petitioner by Ms. Atmaja Tripathy that the Issues be settled as the parties have submitted their proposed Issues through e-mail.
On the last occasion i.e. on 16/08/2021, the matter was simultaneously listed before the Hon'ble Bench as well as this Court. The Hon'ble Bench has been pleased to direct that the matter be listed on 22nd September, 2021. Earlier, vide Order dated 30/07/2021, the Hon'ble Bench has observed that in case of non-appearance of the concerned Respondents, it will be presumed that they are not interested in pursing their claims or contesting claims preferred against them. But there is no express directions to this Court to fix the matter ex-parte.
List the matter on 23rd September, 2021 before this Court for Issues.