Supreme CourtDivision Bench

Surjit Kishore Das vs Ajay Kishore Das & Ors.

Supreme Court Of India · Decided on 5 September 2022 · Citation: (2022) 09 SC CK 0049

HON’BLE JUDGES
Uday Umesh Lalit, CJ · S. Ravindra Bhat, J
RESULT
Dismissed
CASE NUMBER
Transfer Petition (Civil) No. 513 Of 2020
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Judgment

3 paragraphs · 61 words

Heard learned counsel for the parties.

We do not see any reason to entertain this transfer petition. However, considering the circumstances on record including the advance age of the parties, we direct the concerned Trial Court to expedite the process and conclude the proceedings as early as possible and preferably within one year from today.

The transfer petition is, accordingly, dismissed.