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Judgment
6 paragraphs · 84 wordsAvneesh Jhingan, J
This petition is filed for grant of anticipatory bail in FIR No. 168 dated 21.3.2022, under Sections 420, 406, 506 and 120-B IPC, registered at Police Station Ganaur, District Sonepat.
This Court vide order dated 19.5.2022, granted the interim bail subject to joining investigation.
Learned State Counsel, on instructions from ASI-Hari Om submits that the petitioner has joined the investigation and is co-operating.
As custody of the petitioner is not needed, the interim bail granted is made absolute.
Disposed of accordingly.