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Judgment
5 paragraphs · 51 wordsMeenakshi Madan Rai, J
Learned Counsel appearing on behalf of Learned Counsel Mr. Safal Sharma verbally seeks some time on grounds that the Counsel on record is out of station on account of some medical issues.
Not opposed.
Considered and ordered accordingly.
List on 07-08-2026 as found convenient by the parties.