High CourtsDivision Bench

Tej Singh vs Gobind Singh and Others

Allahabad High Court · Decided on 2 April 1880 · Citation: (1880) ILR (All) 850

HON’BLE JUDGES
Straight, J · Pearson, J
RESULT
Dismissed
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Judgment

1 paragraphs · 34 words

Pearson, J.—The construction put by the lower Appellate Court on the terms of Section 310, Act X of 1877, appears to us to be correct. The appeal, therefore, fails and is dismissed with costs.