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Judgment
5 paragraphs · 47 wordsMeenakshi Madan Rai, J
Learned Counsel for the Respondent No.1 verbally seeks time on grounds that Learned Senior Counsel Mr. Sudesh Joshi is out of station on account of a medical emergency.
Not opposed.
Considered and ordered accordingly.
List on 29-05-2026 as found convenient by the parties.