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Judgment
4 paragraphs · 55 wordsAhanthem Bimol Singh, J
Mr. S. Lokhendro, learned counsel appearing for the petitioner seeks two weeks' further time for advancing argument citing personal difficulty.
Mr. N. Nongdamba, learned counsel appearing for the respondents submitted that he has no objection.
As prayed for by the counsel appearing for the petitioner, list these cases again on 13-07-2026.