High CourtsDivision Bench

The Collector of Bareilly vs Gulzari Lal and Others

Allahabad High Court · Decided on 15 February 1878 · Citation: (1875) ILR (All) 596

HON’BLE JUDGES
Spankie, J · Pearson, J
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Judgment

1 paragraphs · 33 words

Pearson, J.—The principle of the ruling of the Bombay Court ILR 1 Bom 7 on which the lower Appellate Court has relied, appears to us to be reasonable and we decline to interfere.