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Judgment
5 paragraphs · 45 wordsB. Bhattacharjee, J
Heard Mr. R. Lyngdoh, learned counsel appearing for the petitioner.
Issue notice returnable in 3 (three) weeks.
Mr. B. Khyriem, learned counsel appears for the sole respondent and hence, no formal notice is called for.
List this matter after 3 (three) weeks.