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Judgment
3 paragraphs · 55 wordsBhaskar Raj Pradhan, J
1.
The learned Deputy Solicitor General of India appearing for respondent nos. 1 to 7, 9 and 10 submits that the counter affidavit is ready and will be filed during the course of the day. Permitted. Three weeks thereafter, to the petitioner, to file rejoinder, if required.
2.
Post on 28.05.2026.
