High CourtsDivision Bench

Travancore Devaswom Board, Represented By Its Secretary, Nanthencode, Thriruvananthapuram vs Deputy Examiner Of Local Fund Audit, Kerala State Audit Department, Travancore Devaswom Board Audit, Nanthencode (P.O), Thiruvananthapuram

High Court Of Kerala · Decided on 18 June 2021 · Citation: (2021) 06 KL CK 0268

HON’BLE JUDGES
P. Somarajan, J · P. V. Kunhikrishnan, J
RESULT
Allowed
CASE NUMBER
DBA NO. 9 Of 2021
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Judgment

20 paragraphs · 82 words

Sl No,Name,Post presently holding,"P ost to which he is

transferred

1,"S r i . V.Krishnakumara

Warrier","E x e c u t i v e Officer,

Sabarimala",To continue in the post

2,Sri. P.N.Ganesan Potty,"Administrative officer,

Aluva Mahadevar Temple","A s s is t a nt Executive

Officer, Sabarimala

3,Sri.S.Sunil Kumar,"Special Grade Subgroup

Officer,Evoor Subgroup","Administrative Officer,

Sabarimala Devaswom (on

promotion)

4,Sri.G.Gopakumar,"A s s is t a nt Executive

Officer, Sabarimala","Administrative Officer,

Pampa Devaswom

5,Sri.C.P.Satheesh Kumar,"Special Grade Subgroup

Officer, Chirakkadavu

Subgroup","Administrative Officer,

Erumeli Devaswom (on

promotion)