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Judgment
4 paragraphs · 98 wordsRitu Bahri, CJ
Petitioner has made a detailed representation on 01.01.2024 (Annexure No. 5) to the Senior Superintendent of Police, District - Udham Singh Nagar, claiming that he should be granted protection, as he is facing threat from respondent no. 5 on account of some land dispute between petitioner and respondent no. 5.
Without expressing any opinion on the merits of the case, this Writ Petition is being disposed of by giving a direction to the respondent authorities to decide his representation in accordance with law.
Pending application(s), if any, also stand disposed of accordingly.
