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Judgment
6 paragraphs · 72 wordsM.S. Ramachandra Rao, CJ
Mr. Indrajit Chakraborty, counsel accepts notice for the proposed respondent No.10 and states that he has no objection for his client's impleadment.
Copies of the Writ Petition along with all accompanying annexures be served on the said counsel.
He is also permitted to file counter affidavit to the prayer made in the Writ Petition.
Await service of notice on the other proposed parties
List the matter on 16.05.2026.