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Judgment
5 paragraphs · 69 wordsA. Muhamed Mustaque, CJ
It is submitted by the learned Additional Advocate General that they have served the details of the disbursed amount.
Learned Senior Counsel appearing for the Petitioner seeks time to verify the same.
Learned Additional Solicitor General of India appears through video conferencing and argued the matter but sought an adjournment to appear physically before this Court.
Accordingly, the matter stands adjourned to 08th July, 2026.