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Judgment
8 paragraphs · 88 wordsSLP (C) Diary No.14318/2018 & SLP (C) Diary No.14099/2018
Delay condoned.
In view of the orders passed by this Court in Civil Appeal Nos.6385-6386 of 2010, SLP (Civil) No.16515/2017 and SLP (Civil) Diary No.17987 of 2018, these special leave petitions are dismissed.
Pending application(s), if any, shall stand disposed of.
SLP (C) Diary No.2232/2019
Delay condoned.
In view of dismissal of SLP (C) Diary No.14318/2018 etc., nothing survives in this special leave petition. This special leave petition is disposed of.
Pending application(s), if any, shall stand disposed of.