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Judgment
5 paragraphs · 172 wordsBy an order dated 25.05.2018, we have directed Dr. K.K. Gupta, Director General of Medical Education (respondent No.4) to take the responsibility of allotting students from the All India NEET Merit List in order of merit to the respective colleges. We have also made it clear that this exercise has to be completed by 31st May, 2018.
Mr. V. Shekhar, learned senior counsel appearing for respondent Nos. 3 and 4 submits that there are unfilled vacant Post-graduate seats in Government medical colleges and the order does not mention about filling up of seats in Government medical colleges.
Mr. Gaurav Sharma, learned counsel appearing for MCI does not have any objection for an order to be passed to fill up the vacant seats in Government medical colleges also.
The order passed by us on 25.05.2018 is extended to unfilled vacant medical Post-graduate seats in Government medical colleges in the State of Uttar Pradesh.
Mr. V. Shekhar, learned senior counsel submits that the exercise shall be completed by the deadline i.e. 31st May, 2018.
