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Judgment
4 paragraphs · 105 words
1.
None present for the Applicant. Mr. Vishesh Srivastav, Ld. Counsel for the Respondent/RP present.
2.
IA-3963/2023: This is an Application filed under Section 60(5) of the IBC, 2016 by Damodar Valley Corporation seeking certified copy of the Order dated 03.03.2023 and approved Resolution Plan.
3.
Counsel for the RP submits that he did not receive a copy of the Application. The Applicant is directed to serve a copy of the Application upon the RP within one week. RP is given two weeks’ time to file reply, if any, with a copy served upon the Applicant.
4.
List this matter on 18.10.2023 for further consideration.