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Judgment
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1.
No appeal is allowed by law in this case.
High CourtsDivision Bench(1896) 08 MAD CK 0008
Venganayyan and Others vs Ramasami Ayyan
Madras High Court · Decided on 26 August 1896 · Citation: (1896) ILR (Mad) 422
- HON’BLE JUDGES
- Arthur J.H. Collins, C.J · Benson, J