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Judgment
5 paragraphs · 81 wordsAvneesh Jhingan, J
This is a petition seeking regular bail in case of FIR No. 668 dated 4.12.2021, under Sections 21C and 29 of Narcotic Drugs and Psychotropic Substances Act, 1985, registered at Police Station City Kaithal, District Kaithal.
After arguing for sometime, learned counsel for the petitioner seeks permission to withdraw the present petition at this stage.
Dismissed as withdrawn with liberty as prayed for.
Since the main case has been withdrawn, the pending application, if any is rendered infructuous.
