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Vinod Kumar Goel & Ors vs MTG Infra Power Pvt Ltd & Ors

National Company Law Tribunal · Decided on 25 April 2022 · Citation: (2022) 04 NCLT CK 0076

HON’BLE JUDGES
Rajasekhar V.K., Member (J) · Virendra Kumar Gupta, Member (T)
RESULT
Disposed Of
CASE NUMBER
CA No. 204/2019 CP (IB) No. 92/ALD/2019
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Judgment

5 paragraphs · 82 words

CA NO. 204/2019

Learned authorised representative for the Corporate Debtor present.

There has been no representation in the matter on behalf of the Operational Creditor when the matter was called on 13.03.2020, 02.02.2022 and even today i.e. 25.04.2022. It appears that Operational Creditor is not interested in pursuing the present petition and hence, CP (IB) No. 92/ALD/2019 is dismissed for non-prosecution.

Consequently, nothing survives for consideration and CA NO. 204/2019 shall stand disposed of as well.

File be consigned to the records.