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Judgment
5 paragraphs · 46 wordsA. Muhamed Mustaque, CJ
No steps have been taken for issuing notice to the Respondent Nos.4 and 5 in this writ petition.
Steps shall be taken within three days.
Counter-affidavit(s) shall be filed by the other Respondents in the meanwhile.
Stand over to 03rd June, 2026.