AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
18 paragraphs · 254 wordsThis petition has been filed for the recovery of Rs.56,74,354/- from the respondent.
We have also issued a notice to the respondent, but they have not appeared. We have again issued notice through the concerned Police Station. Despite these facts, nobody appears for the respondent.
We hereby issue Bailable Warrant upon Mr. Nandlal soni and Mr. Prashant Kulshestra, Directors of the respondents in the sum of Rs.2.5Lakhs each. Dasti/Direct service upto Head of aforesaid Police Station(s). The details furnished by the petitioner are as under:
Details of Respondent No.1: Sagar Cable Network
Police Station- Merta city Thana
Address - Near government hospital, Naguar road, Merta city, Distt-Nagaur
Concerned Person - SHO - Rajpal singh- Mob No – 9982641122
Address upon notice has to delivered.- Nandlal soni-9460543359
Address - Near by Pani ki Tanki, behind Meera temple, Merta road, Distt-Naguar (Raj) 341511
Details of Respondent No.2: Rajasthan infotech media services Pvt Ltd
Police Station- Vidhayakpuri Thana
Address - Sanjay Marg, Opp Kotak Mahindra Bank, Gopalbari, Jaipur, Rajasthan 302001
Concerned Person - SHO – Mr. Rajesh Gautam, Mob No-9414989105
Address upon notice has to delivered.- Mr. Prashant Kulshestra-9928322448
Address - Maharaja Hotel, 1st floor,Near Niros restaurant, Arvind marg, MI Road
Jaipur - 302001.
The Head of aforesaid Police Station will serve the Bailable Warrant upon the aforesaid person(s) of the respondent and after completing the formalities of grant of Bail and after taking his signatures, the paper will be returned to this Tribunal immediately.
This matter is, therefore, adjourned to 30.5.2023.
