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Search 11,85,135 Indian judgments.

11,85,135 judgments in All Courts · page 115 of 59,257

High Courts04 May 2026Allowed

BH Vs State Nct Of Delhi

Delhi High Court · (2026) 05 DEL CK 0087

Bhartiya Nagarik Suraksha Sanhita, 2023- Section 415(2), 528Code of Criminal Procedure, 1973- Section 164, 207, 232, 235(1), 313(1)(b)Indian Penal Code, 1860- Section 323, 366, 376, 506
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High Courts04 May 2026Dismissed

X Vs State (Gnct Of Delhi) & Anr

Delhi High Court · (2026) 05 DEL CK 0086

Code of Criminal Procedure, 1973- Section 164, 207, 232, 313(1)(b), 374(2), 383Indian Penal Code, 1860- Section 376, 376(2), 506Protection of Children from Sexual Offences Act, 2012- Section 4, 5, 6
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High Courts04 May 2026Dismissed

State Vs Ganga Sharan

Delhi High Court · (2026) 05 DEL CK 0085

Code of Criminal Procedure, 1973- Section 161, 162, 207, 251, 255(1), 313(1)(b), 378Indian Penal Code, 1860- Section 279, 299, 300, 304AMotor Vehicles Act, 1988- Section 133, 134
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High Courts04 May 2026Partly Allowed

Suhail Vs State

Delhi High Court · (2026) 05 DEL CK 0084

Code of Criminal Procedure, 1973- Section 164, 207, 232, 313, 313(1)(b), 374, 383Indian Penal Code, 1860- Section 361, 363, 366, 375, 376, 376(2)(n)Protection of Children from Sexual Offences Act, 2012- Section 6, 42
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High Courts04 May 2026Allowed

State Of Nct Of Delhi Vs Deepak

Delhi High Court · (2026) 05 DEL CK 0072

Code of Criminal Procedure, 1973- Section 161, 164, 313Indian Penal Code, 1860- Section 342, 363, 365, 366A, 376Protection of Children from Sexual Offences Act, 2012- Section 4, 6
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