High Courts29 Apr 2026Dismissed
Surendra Singh And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 1770
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 122 of 59,257
High Courts29 Apr 2026Allowed
Anmol Deewan Vs G. B. Pant University Of Agriculture And Technology Pantnagar And Another
Uttarakhand High Court · (2026) 04 UK CK 1769
High Courts29 Apr 2026Disposed Of
Grijesh Kumar Pandey Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 04 UK CK 1768
High Courts29 Apr 2026Dismissed
Sunil Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 04 UK CK 1767
Uttarakhand Cooperative Societies Act, 2003 - Section 70, 98, 98(1)(h), 98(2)(c)Cooperative Election Rules, 2018 - Rule 50
High Courts29 Apr 2026Disposed Of
Ratika Gaur Vs Indian Overseas Bank And Others
Uttarakhand High Court · (2026) 04 UK CK 1766
Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013 - Section 11, 13
High Courts29 Apr 2026Disposed Of
M/s Hardev Rawal Electricals. Vs Commissioner, State Goods & Services Tax And Another
Uttarakhand High Court · (2026) 04 UK CK 1765
High Courts29 Apr 2026Disposed Of
Mickey Afzal & Ors Vs M/s MDDA Ramkey ISBT Ltd.
Uttarakhand High Court · (2026) 04 UK CK 1764
Code Of Civil Procedure, 1908 - Section 47Code Of Civil Procedure, 1908 - Order 21 Rule 66, Order 21 Rule 67
High Courts29 Apr 2026Dismissed
Singh Dhaba And Restaurant Vs Commissioner, State Tax & Another
Uttarakhand High Court · (2026) 04 UK CK 1763
Constitution Of India, 1950 - Article 226
High Courts29 Apr 2026Allowed
Neeraj Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 04 UK CK 1756
Indian Penal Code, 1860 - Section 302, 380, 411, 457Arms Act, 1959 - Section 5, 25, 27(1)Code Of Criminal Procedure, 1973 - Section 313, 437A
High Courts29 Apr 2026Allowed
Mohit Tyagi Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 04 UK CK 1755
Indian Penal Code, 1860 - Section 363, 377, 506Protection Of Children From Sexual Offences Act, 2012 - Section 3, 4, 4(2)Code Of Criminal Procedure, 1973 - Section 164, 313, 437A
High Courts29 Apr 2026Dismissed
State Of Uttarakhand And Others Vs Madhav Prasad Dobhal And Another
Uttarakhand High Court · (2026) 04 UK CK 1754
High Courts29 Apr 2026
Dr. Snehlata Jaswal Vs Sikkim University & Ors.
Sikkim High Court · (2026) 04 SIK CK 1654
High Courts29 Apr 2026
Branch Manager, National Insurance Company Limited Vs Sanjay Subba And Others
Sikkim High Court · (2026) 04 SIK CK 1652
High Courts29 Apr 2026
Sanjok Roka Vs Desh Bahadur Subba And Others
Sikkim High Court · (2026) 04 SIK CK 1651
Motor Vehicles Act, 1988 - Section 173(1)Code Of Civil Procedure, 1908 - Section 151Code Of Civil Procedure, 1908 - Order 41 Rule 5
High Courts29 Apr 2026
Branch Manager, New India Assurance Company Limited Vs Sunita Baraily And Others
Sikkim High Court · (2026) 04 SIK CK 1650
High Courts29 Apr 2026Disposed Of
TT Energy Private Limited Vs Principal Chief Engineer Cum Secretary, energy & Power Department, Government Of Sikkim, Kazi Road, Gangtok, East Sikkim - 737101 & Ors
Sikkim High Court · (2026) 04 SIK CK 1649
Arbitration And Conciliation Act, 1996 - Section 12, 17
High Courts29 Apr 2026Dismissed
Rinzing Sherpa Vs Stateoof Sikkim
Sikkim High Court · (2026) 04 SIK CK 1647
Indian Penal Code, 1860 - Section 376(2)(l)Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 - Section 2(e), 2(r)Code Of Criminal Procedure, 1973 - Section 173, 293, 313, 428
High Courts29 Apr 2026Disposed Of
St. John Ambulance International Association Hisar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1794
High Courts29 Apr 2026Dismissed
Jashandeep Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1793
Constitution Of India, 1950-Article 226, 227