High Courts23 Apr 2026Disposed Of
Riyazul Hoque Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 04 MEG CK 1061
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 140 of 59,257
High Courts23 Apr 2026Disposed Of
Raj Kishor Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1002
High Courts23 Apr 2026Disposed Of
Om Prakash Vs Kuldeep Kukreja
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1001
Negotiable Instruments Act, 1881-Section 148, 148(1), 148(2)
High Courts23 Apr 2026Disposed Of
Gurbachan Singh Vs Divisional Commissioner Kangra & Another
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1000
Limitation Act, 1963-Section 5
High Courts23 Apr 2026Disposed Of
Manoj Kumar Vs Shankar Dass And Another
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0999
Negotiable Instruments Act, 1881-Section 118(a), 138, 139, 141, 141(b), 142, 142(2), 142A, 142A(1), 142(2)(a), 146, 147Code Of Criminal Procedure, 1973-Section 313, 397, 398, 399, 400, 401, 482Negotiable Instruments (Amendment) Second Ordinance, 2015-Section 4
High Courts23 Apr 2026Disposed Of
Rahul Khosla Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0998
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts23 Apr 2026Disposed Of
Sunil Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0997
Constitution Of India, 1950-Article 14, 20(3), 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 29, 37, 42, 53, 67
High Courts23 Apr 2026Disposed Of
Prem Lata Bushahri Vs M/S Himachal Pradesh Commercial Corporation
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0996
Constitution Of India, 1950-Article 21, 22(1)Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 313, 340, 397, 398, 399, 400, 401, 482
High Courts23 Apr 2026Dismissed
Ravinder Panwar And Others Vs Varinder And Others
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0995
Specific Relief Act, 1963-Section 36, 39, 41(i)
High Courts23 Apr 2026Partly Allowed
Labhuben Gokalbhai Marviya Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 04 GUJ CK 0958
Constitution Of India, 1950-Article 226Gujarat Registration Of Births And Deaths Rules, 2004-Rule 11, 11(1), 11(4), 11(6), 11(7)Gujarat Secondary Education Regulation, 1974- Regulation 12(A)
High Courts23 Apr 2026Dismissed
Jaspreet Singh Vs State Of Assam And Othrs
Gauhati High Court · (2026) 04 GAU CK 0911
Bharatiya Nyaya Sanhita, 2023- Section 78, 79, 296, 329(3), 351(2)
High Courts23 Apr 2026Allowed
Brij Mohan Bajaj And Ors. Vs M S Prime Property Realty
Delhi High Court · (2026) 04 DEL CK 0832
Arbitration and Conciliation Act, 1996- Section 31(3), 34, 34(2)(a)(iv)
High Courts23 Apr 2026Disposed Of
Masaran Kourouma Vs Customs
Delhi High Court · (2026) 04 DEL CK 0831
Code of Criminal Procedure, 1973- Section 294Narcotic Drugs And Psychotropic Substances (NDPS), Act, 1985- Sections 8, 21, 23, 28
High Courts23 Apr 2026Disposed Of
Youdhister Kumar & Anr. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 0830
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 406, 498A
High Courts23 Apr 2026Disposed Of
Sarr Freights Corporation Vs Rites Limited
Delhi High Court · (2026) 04 DEL CK 0829
Arbitration and Conciliation Act, 1996- Section 9
High Courts23 Apr 2026Dismissed
M/s Ramada Engineering Industry Vs Additional Commissioner-Adjudication Central Goods And Services Tax, Delhi North & Anr
Delhi High Court · (2026) 04 DEL CK 0788
Central Goods and Services Tax Act, 2017- Section 6(2)(b), 74, 75(4), 107State Goods and Services Tax Act, 2017- Section 73Central Goods and Services Tax Rules, 2017- Rule 109
High Courts23 Apr 2026Dismissed
Rajbir Singh Vs Commissioner Of Police & Ors
Delhi High Court · (2026) 04 DEL CK 0787
Constitution of India, 1950- Article 226Delhi Police (Promotion & Confirmation) Rules, 1980- Rule 19(ii)
High Courts23 Apr 2026Disposed Of
Laxmi Devi And Ors Vs Union Of India & Ors
Delhi High Court · (2026) 04 DEL CK 0786
High Courts23 Apr 2026Dismissed
Chimaka Promise Udenna@Angel Vs NCB
Delhi High Court · (2026) 04 DEL CK 0785
Narcotic Drugs And Psychotropic Substances, Act, 1985- Section 21, 23, 29, 37, 67
High Courts23 Apr 2026Allowed
Jaswinder Singh Vs State Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0784
Protection Of Children From Sexual Offences Act, 2012- Section 5(m), 5(n), 5(p), 6Delhi Prisons Act, 2000- Rule 1211(VII), 1208(viii)