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Search 11,85,147 Indian judgments.

11,85,147 judgments in All Courts · page 174 of 59,258

High Courts10 Apr 2026Disposed Of

Vinod Kumar Ahuja Vs State

Delhi High Court · (2026) 04 DEL CK 0677

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 313, 320, 482Indian Penal Code, 1860- Section 34, 120B, 294, 307, 325, 326, 452, 506
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Supreme Court10 Apr 2026Allowed

Dhan Jee Pandey Vs State Of Bihar & Another

Supreme Court Of India · (2026) 04 SC CK 0477

Constitution of India, 1950- Article 21Code of Criminal Procedure, 1973- Section 389, 389(1), 437, 438, 439Indian Penal Code, 1860- Section 34, 120B, 147, 148, 149, 302, 307, 323, 341, 379, 385, 386, 406, 420, 467, 468, 471, 504, 509
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Supreme Court10 Apr 2026Allowed

Ram Chandra Choudhary & Ors Vs Roop Nagar Dugdh Utpadak Sahakari Samiti Limited And Others

Supreme Court Of India · (2026) 04 SC CK 0475

Constitution of India, 1950- Article 12, 21, 32, 226Rajasthan Co-operative Societies Act, 2001- Section 5, 6, 8, 8B, 8(1)(da), 8(1)(i), 8(1)(r), 8(1)(v), 11, 16, 16(2), 18, 19, 20, 27, 28, 28(13), 32, 54, 58, 58(1), 58(2)(c), 58(3), 60, 100, 104, 105, 106, 107, 117, 123, 123(2)(xxvi), 125Rajasthan Co-operative Societies Rules, 2003- Rule 34, 73
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