High Courts09 Apr 2026Disposed Of
Sarla Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0194
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 180 of 59,258
High Courts09 Apr 2026Dismissed
XYZ Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0193
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 144, 183(3), 482, 483(3)Bharatiya Nyaya Sanhita, 2023-Section 351(2)Code Of Criminal Procedure, 1973-Section 125
High Courts09 Apr 2026Disposed Of
Amar Jeet & Ors. Vs Registrar Cooperative Societies & Anr.
Delhi High Court · (2026) 04 DEL CK 0150
Constitution of India, 1950- Article 226, 227Delhi Cooperative Societies Act, 2003- Section 25, 25(b), 35(6), 37(1), 42, 89, 93Delhi Cooperative Societies Rules, 2007- Rule 22(1), 102(2), 102(3)
High Courts09 Apr 2026Dismissed
Lala Sher Singh Memorial Jeevan Vigyan Trust Society Vs Gayatri Gupta
Delhi High Court · (2026) 04 DEL CK 0149
Code of Civil Procedure, 1908- Section 37, 96, 153, Order 1 Rule 10, Order 37 Rule 3, Order 37 Rule 3(1)
High Courts09 Apr 2026Dismissed
Ram Niwas Vs M/s Pienne Industrial Consulants Pvt Ltd
Delhi High Court · (2026) 04 DEL CK 0148
Code of Civil Procedure, 1908- Section 96, Order 41 Rule 1, Order 41 Rule 2
High Courts09 Apr 2026Allowed
Nikhil Kapoor And Anr Vs State And Anr
Delhi High Court · (2026) 04 DEL CK 0146
Indian Penal Code, 1860- Section 34, 406, 498A, 506Dowry Prohibition Act, 1961- Section 3, 4
High Courts09 Apr 2026Allowed
Kanahaiya Jha Vs State Govt Of Nct New Delhi
Delhi High Court · (2026) 04 DEL CK 0145
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 238(b), 309(4), 309(6), 311, 317(2)
High Courts09 Apr 2026Allowed
Rafik Vs State Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0144
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 109(1)
High Courts09 Apr 2026Dismissed
Gayassudin Vs State Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0143
Code of Criminal Procedure, 1973- Section 164Bharatiya Nyaya Sanhita, 2023- Section 69, 89, 115(2), 123, 351Protection of Children from Sexual Offences Act, 2012- Section 6
High Courts09 Apr 2026Dismissed
Chander Shekhar Alias Chandu Vs State (Nct Of Delhi) & Anr.
Delhi High Court · (2026) 04 DEL CK 0142
Code of Criminal Procedure, 1973- Section 161Indian Penal Code, 1860- Section 34, 120B, 201, 302, 449
High Courts09 Apr 2026Disposed Of
Sewaro Construction Company Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0062
West Bengal Goods And Services Tax Act, 2017-Section 73(9), 75(4), 75(11), 107
High Courts09 Apr 2026Disposed Of
Ashok Traders & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0061
High Courts09 Apr 2026Disposed Of
M/S. N. Goswamin Associates Vs Assistant Commissioner Of State Tax Jalpaiguri Charge & Ors
Calcutta High Court · (2026) 04 CAL CK 0060
West Bengal Goods And Services Tax Act, 2017-Section 73, 73(9), 75(4)
High Courts09 Apr 2026Dismissed/ Disposed Of
JHM Import Export (P) Ltd Vs Asit Baran Dey And Others
Calcutta High Court · (2026) 04 CAL CK 0059
Code Of Civil Procedure, 1908-Section 80, Order 41 Rule 11Indian Partnership Act, 1932-Section 69Indian Contract Act, 1872-Section 202
High Courts09 Apr 2026Dismissed
Sanjib Chowdhury & Anr Vs State Of West Bengal & Anr
Calcutta High Court · (2026) 04 CAL CK 0058
Indian Penal Code, 1860-Section 34, 302Arms Act, 1959-Section 22, 25, 27Evidence Act, 1872-Section 27
High Courts09 Apr 2026Dismissed
MD. Farhad Zaman Vs Union Of India & Ors
Calcutta High Court · (2026) 04 CAL CK 0057
Border Security Force Rules, 1969-Rule 22Indian Penal Code, 1860-Section 120B, 420Prevention Of Corruption Act, 1988-Section 7, 7A, 8, 11(2)
High Courts09 Apr 2026Disposed Of
Greego Drive Private Ltd. Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0056
Constitution Of India, 1950-Article 14, 32, 226
High Courts09 Apr 2026Disposed Of
Swapan Kumar Dutta Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0055
West Bengal Motor Vehicles Rules, 1989-Rule 182, 182(1)(i)182(1)(ii)
High Courts09 Apr 2026Disposed Of
Sanjay Prasad Koiree Vs Union Of India & Ors
Calcutta High Court · (2026) 04 CAL CK 0054
Constitution Of India, 1950-Article 14, 226
High Courts09 Apr 2026Disposed Of
Sk. Karim Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0053
Constitution Of India, 1950-Article 14, 32, 226