High Courts05 Jun 2026Allowed
Shivam Build Con Associates Vs Union of India and others
Jammu And Kashmir High Court · (2026) 06 J&K CK 0653
Arbitration and Conciliation Act, 1996- Section 11(6)
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 21 of 59,257
High Courts05 Jun 2026Disposed Of
Tuaman Engineering Limited Vs Reserve Bank Of India And Ors
Calcutta High Court · (2026) 06 CAL CK 0413
Arbitration And Conciliation Act, 1996-Section 17
High Courts05 Jun 2026Allowed
Devangana Kalita Vs State Of Delhi Nct
Delhi High Court · (2026) 06 DEL CK 0349
Constitution of India, 1950- Article 19, 21, 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528, 529Code of Criminal Procedure, 1973- Section 91, 102(3), 161, 164, 170(2), 173(4), 207, 208, 311, 397, 397(3), 482
High Courts05 Jun 2026Dismissed
Kumar Jai Singh Vs Mrs Neelima Thakur Since Deceased Represented Through Her Lrs .
Delhi High Court · (2026) 06 DEL CK 0348
Code of Civil Procedure, 1908- Section 15A(1), 96, Order 12 Rule 6, Order 12 Rule 6(2), Order 39 Rule 1, Order 39 Rule 2Arbitration and Conciliation Act, 1996- Section 8Transfer of Property Act, 1882- Section 53A, 106, 108, 108(B)(q)
High Courts05 Jun 2026Dismissed
Directorate General Of Gst Intelligence Vs Girish Sachdeva
Delhi High Court · (2026) 06 DEL CK 0347
Code of Criminal Procedure, 1973- Section 438, 482Central Goods and Services Tax Act, 2017- Section 70, 132, 133, 135, 135A, 136, 174
High Courts05 Jun 2026Disposed Of/ Allowed
Ashish Sharma Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 06 UK CK 0345
Indian Penal Code, 1860 - Section 376, 384, 504, 506
High Courts05 Jun 2026Disposed Of/ Allowed
Aakanksha Guleria Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 06 UK CK 0344
Code Of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 500
High Courts05 Jun 2026Disposed Of
Sunny Kumar Vs Assistant Commissioner State Goods & Service Tax, Uttarakhand
Uttarakhand High Court · (2026) 06 UK CK 0343
Uttarakhand Goods And Services Tax Act, 2017 - Section 74
High Courts05 Jun 2026Disposed Of
Somayyagari Nageswara Rao, S/O Seshaiah Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2026) 06 AP CK 0333
Constitution Of India, 1950 - Article 226
High Courts05 Jun 2026Allowed
Gadi Saya Sdrya Chalapathi Rao Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 06 AP CK 0332
Indian Penal Code, 1860 - Section 419, 420, 468, 471
High Courts05 Jun 2026Disposed Of
Javvaji Praveen, S/O. Javvaji Srirama Murthy Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2026) 06 AP CK 0331
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 179
High Courts05 Jun 2026Allowed
Polavarapu Durga, W/O Nookaraju Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 06 AP CK 0330
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 108
High Courts05 Jun 2026Dismissed
Patnala Naresh Kumar & Ors Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2026) 06 AP CK 0329
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 318(4)Banning Of Unregulated Deposit Schemes Act, 2019 - Section 21(1), 21(2), 21(3)
High Courts05 Jun 2026Dismissed
Vallepu Ankaiah & Ors Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 06 AP CK 0328
High Courts05 Jun 2026Allowed/ Dismissed
Shabina Alias Gowri Shabina Khanam Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 06 AP CK 0327
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 316(5), 318(4)Information Technology Act, 2000 - Section 66
High Courts05 Jun 2026Partly Allowed
Kandukuri Srinivasulu & Ors Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2026) 06 AP CK 0326
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 316(5), 318(2), 351(3)
High Courts05 Jun 2026Allowed
Sunny @ Rahul Ben Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2026) 06 MP CK 0317
Code Of Criminal Procedure, 1973-Section 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 115(2), 118(1), 118(2), 296, 351(2)
High Courts05 Jun 2026
Utkarsh Kumar Trivedi And Others Vs Directorate Of Enforcement Thruogh Its Deputy Director / Assistant Director
Madhya Pradesh High Court · (2026) 06 MP CK 0316
High Courts05 Jun 2026
Sunil Kumar Trivedi And Others Vs Directorate Of Enforcement
Madhya Pradesh High Court · (2026) 06 MP CK 0315
High Courts05 Jun 2026Allowed
Brajesh Rajak And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2026) 06 MP CK 0314
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 115(2), 118(1), 118(2), 296(B), 351(3)Code Of Criminal Procedure, 1973-Section 41