High Courts21 Apr 2026Allowed
Sunil @ Sonu Vs State (Nct Of Delhi)
Delhi High Court · (2026) 04 DEL CK 0762
Indian Penal Code, 1860- Section 34, 302
JUDGMENT DATABASE
Search 11,86,686 Indian judgments.
11,86,686 judgments in All Courts · page 219 of 59,335
High Courts21 Apr 2026Allowed
Ajay Mahto Vs State
Delhi High Court · (2026) 04 DEL CK 0761
Code of Criminal Procedure, 1973- Section 313Indian Penal Code, 1860- Section 34, 120B, 201, 202, 302, 365, 392, 412
High Courts21 Apr 2026Dismissed
Sanjay Kumar (Proprietor M/S Sanjay International) Vs Principal Commissioner Of Customs(Import)
Delhi High Court · (2026) 04 DEL CK 0760
Constitution of India, 1950- Article 226Customs Act, 1962- Section 28BB, 28(1), 28(4), 28(9), 108, 110, 110(2), 112(a)(i), 114AA, 124, 154
High Courts21 Apr 2026Dismissed
Sandeep Kumar (Proprietor M/S N. Brothers Overseas) Vs Principal Commissioner Of Customs (Import)
Delhi High Court · (2026) 04 DEL CK 0759
Constitution of India, 1950- Article 226Customs Act, 1962- Section 28BB, 28(1), 28(4), 28(9), 108, 110, 110(2), 112(a)(i), 114AA, 124, 154
High Courts21 Apr 2026Allowed
Om Prakash Vs Union Of India
Delhi High Court · (2026) 04 DEL CK 0758
Railway Claims Tribunal Act, 1987- Section 23Railways Act, 1989- Section 123(c)
High Courts21 Apr 2026Disposed Of
Ganesh Jee Pathak Vs Resident Commissioner Govt. Of Jharkhand And Ors
Delhi High Court · (2026) 04 DEL CK 0757
Constitution of India, 1950- Article 14, 21, 65(1), 65(5)(a), 226Bihar Re organisation Act, 2000- Section 72
High Courts21 Apr 2026Allowed
Management Of Lloyd Insulations (India) Ltd Vs Sunil Kumar And Anr
Delhi High Court · (2026) 04 DEL CK 0756
Constitution of India, 1950- Article 226, 227Industrial Disputes Act, 1947- Section 25F
High Courts21 Apr 2026Dismissed
Yadav Vivek Kumar Parasnath Vs Union Of India
Delhi High Court · (2026) 04 DEL CK 0755
Constitution of India, 1950- Article 14, 16, 16(4), 19(1)(g), 21, 226
High Courts21 Apr 2026Dismissed
Vishwajeet Souryan Vs Union Of India And Anr
Delhi High Court · (2026) 04 DEL CK 0754
Constitution of India, 1950- Article 226, 227Income Tax Act, 1961- Section 89, 89(1)Contempt of Courts Act, 1971- Section 2(b)
High Courts21 Apr 2026Dismissed
M/s Grownbury Pharmaceuticals Pvt. Ltd Vs Union Of India & Ors.
Delhi High Court · (2026) 04 DEL CK 0748
Constitution of India, 1950- Article 14, 19(1)(g), 226
High Courts21 Apr 2026Dismissed
M/s Kaushik Medical Store Vs Union Of India & Ors
Delhi High Court · (2026) 04 DEL CK 0747
Constitution of India, 1950- Article 14, 19(1)(g), 226
High Courts21 Apr 2026Disposed Of
Surya Narain Vs State
Delhi High Court · (2026) 04 DEL CK 0746
Code of Criminal Procedure, 1973- Section 161, 313Indian Penal Code, 1860- Section 34, 302, 392, 394Evidence Act, 1872- Section 27, 106, 114
High Courts21 Apr 2026Disposed Of
Anil Kumar @ Kallu Vs State (Nct Of Delhi)
Delhi High Court · (2026) 04 DEL CK 0745
Code of Criminal Procedure, 1973- Section 161, 313Indian Penal Code, 1860- Section 34, 302, 392, 394Evidence Act, 1872- Section 27, 106, 114
Tribunals and Commissions21 Apr 2026Disposed Of
Vivek Kumar Awasthi Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0642
High Courts21 Apr 2026Disposed Of
Indranil Mukherjee Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0617
High Courts21 Apr 2026Disposed Of
Shantanu Singh Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2026) 04 CAL CK 0616
High Courts21 Apr 2026Allowed/ Disposed Of
Prapti Chakraborty Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0615
Constitution Of India, 1950-Article 14West Bengal School Service Commission (General Transfer, Transfer On Special Grounds And Reallocation) Rules, 2015-Rule 6, 6(5)
High Courts21 Apr 2026Disposed Of
Mithu Saha Vs Additional Commissioner, Airport & Air Cargo Complex & Ors
Calcutta High Court · (2026) 04 CAL CK 0614
Customs Act, 1962-Section 129(E)
High Courts21 Apr 2026Allowed/ Disposed Of
Sabyasachi Chakraborty Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0613
West Bengal Schools (Control Of Expenditure) Act, 2005-Section 14, 14(3)
High Courts21 Apr 2026Disposed Of
Pranab Maity & Ors. Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0612
Constitution Of India, 1950-Article 226West Bengal Highways Act, 1964-Section 10, 10(1), 10(2), 10(3), 10(4)