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11,85,720 judgments in All Courts · page 251 of 59,286

Tribunals and Commissions06 May 2026Dismissed

Mr. Divyesh Desai Vs 1. Life Insurance Corporation Of India, 2. Chairman, Insolvency And Bankruptcy Board Of India, 3. Secretary, Ministry Of Corporate Affairs

National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 05 NCLAT CK 1605

Insolvency and Bankruptcy Code, 2016-Section 61, 42, 61(2), 61(1), 9, 60(2)Limitation Act, 1963-Section 12(1), 12(2), 12National Company Law Appellate Tribunal Rules, 2016-Rule 3, 22(2), 14
Tribunals and Commissions06 May 2026Dismissed

Hotel Horizon Private Limited Acting Through Mr. Pravin R. Navandar Interim Manager Of Hotel Horizon Private Limited Vs Tea4Health Private Limited

National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 05 NCLAT CK 1601

Insolvency and Bankruptcy Code, 2016-Section 9, 61, 8 and 9, 8(1), 8(2)(a), 8(2)(b), 9(1) and 9(2), 9(3), 9(5), 9(5)(i)(b), 9(5)(i)(c), 9(5)(i)(d), 9(5)(ii)(a), 9(5)(ii)(b), 9(5)(ii)(c), 9(5)(ii)(d), 9(5)(ii)(e), 8(2), 9(5) (2) (d)Income Tax ActTransfer of Property Act-Section 108
High Courts06 May 2026

Ravindar Choudhri Vs State

Madras High Court · (2026) 05 MAD CK 1350

Bharatiya Nyaya Sanhita, 2023-Section 123, 269, 286Indian Penal Code, 1860-Section 284, 328Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 24(1)