High Courts16 May 2026Dismissed
Jagdeep Singh @ Jagga & Ors Vs State Nct Of Delhi
Delhi High Court · (2026) 05 DEL CK 0675
Indian Penal Code, 1860- Section 147, 149, 188, 285, 300, 307, 436
JUDGMENT DATABASE
Search 11,86,447 Indian judgments.
11,86,447 judgments in All Courts · page 257 of 59,323
High Courts16 May 2026Allowed
Naval Kishore And Ors. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 0674
Indian Penal Code, 1860- Section 34, 406, 498A
High Courts16 May 2026Allowed
Chandan Kumar And Anr. Vs State Nct Of Delhi And Anr
Delhi High Court · (2026) 05 DEL CK 0673
Indian Penal Code, 1860- Section 34, 406, 498A, 506
High Courts16 May 2026Allowed
Raj Kumar & Ors Vs State Of Nct Delhi And Anr
Delhi High Court · (2026) 05 DEL CK 0672
Indian Penal Code, 1860- Section 34, 406, 498ADowry Prohibition Act, 1961- Section 4
High Courts16 May 2026Allowed
Dayabati Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 0671
Railway Claims Tribunal Act, 1987- Section 23Railways Act, 1989- Section 123(c), 124A
High Courts16 May 2026Partly Allowed
Sohbat Sohbat Hussain Vs Ms Brahmputra Cargo Carriers P Ltd & Anr
Delhi High Court · (2026) 05 DEL CK 0670
Indian Penal Code, 1860- Section 279, 304AEmployee's Compensation Act, 1923- Section 30
High Courts16 May 2026Allowed
Rohit Negi Vs State Nct Of Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0669
Indian Penal Code, 1860- Section 34, 406, 498A
High Courts16 May 2026Allowed
Rahul Indora And Ors Vs State Of Not Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0668
Indian Penal Code, 1860- Section 34, 406, 498A
High Courts16 May 2026Allowed
Sanjeev Bansal Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0667
Indian Penal Code, 1860- Section 354, 506, 509
High Courts16 May 2026Dismissed
State (Nct Of Delhi) Vs Mahavir Singh
Delhi High Court · (2026) 05 DEL CK 0662
Code of Criminal Procedure, 1973- Section 207, 251, 255(1), 313(1)(b), 378Indian Penal Code, 1860- Section 279, 299, 300, 304AMotor Vehicles Act, 1988- 134, 187
High Courts16 May 2026Dismissed
Rajesh Vs State
Delhi High Court · (2026) 05 DEL CK 0661
Code of Criminal Procedure, 1973- Section 164, 207, 232, 313(1)(b), 374(2), 482Indian Penal Code, 1860- Section 302, 354, 354AProtection of Children from Sexual Offences Act, 2012- Section 7, 8, 9(m), 10
High Courts16 May 2026Dismissed
Nabi Hasan Vs State (Govt.Of Nct) Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0660
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 415(2), 528Code of Criminal Procedure, 1973- Section 207, 232, 313(1)(b)Indian Penal Code, 1860- Section 376, 377, 511
Tribunals and Commissions15 May 2026Dismissed
M.M.T. Ltd. Vs BD Overseas and Fiscal Services Ltd. & Ors.
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 05 NCLAT CK 1669
IBC, 2016-Section 60(5)(C)NCLT rules, 2016-Rule 11IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6A
Tribunals and Commissions15 May 2026Disposed Of
Lakhan Goenka & Anr Vs Cardin Health Care Pvt Ltd & Ors
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 05 NCLAT CK 1664
Companies Act, 2013-Section 241-242
Tribunals and Commissions15 May 2026Disposed Of
Gaurav Bhatia, Suspended Director Of Bird Delhi General Aviation Services Pvt. Ltd. (Formerly Known As Bird Execujet Airport Services Pvt. Ltd.) Vs. Martin Consulting LLC & Anr.
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 05 NCLAT CK 1687
High Courts15 May 2026Disposed Of
Jul Hussain Vs State Of Assam
Gauhati High Court · (2026) 05 GAU CK 1573
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 438, 442, 528
High Courts15 May 2026Allowed
Niva Suklabaidya @ Niva Baidya Vs Union Of India And 5 Ors
Gauhati High Court · (2026) 05 GAU CK 1572
Constitution of India, 1950- Article 226Citizenship Act, 1955- Section 5(1)(a), 5(1)(d)Foreigners Act, 1946- Section 9
High Courts15 May 2026Dismissed
Horil Mandal Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1564
High Courts15 May 2026Allowed
Syed Ahsan Majeed Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1563
Indian Penal Code, 1860- Section 34, 323, 341, 379, 447, 448, 504, 506Code of Criminal Procedure, 1973- Section 144
High Courts15 May 2026Allowed
Krishna Chandra Jha Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1562
Code of Criminal Procedure, 1973- Section 203