High Courts03 Aug 2026Dismissed
Union Of India & Ors. Vs. Jitendra Kumar Yadav
Calcutta High Court · (2026) 08 CAL CK 2985
RPF Rules, 1987-Rule 153Constitution of India-Article 226, 226 and 227Railway Protection Force Rules
JUDGMENT DATABASE
Search 11,89,680 Indian judgments.
11,89,680 judgments in All Courts · page 287 of 59,484
High Courts03 Aug 2026Dismissed
Jayasree Sarkar Vs Union Of India & Ors.
Calcutta High Court · (2026) 08 CAL CK 2986
Mental Health Care Act, 2017
High Courts03 Aug 2026Dismissed
Rabin Maity Vs Sanjoy Banerjee & Ors.
Calcutta High Court · (2026) 08 CAL CK 2987
High Courts03 Aug 2026Allowed
Radha Kumari Vs Manisha Singh
Calcutta High Court · (2026) 08 CAL CK 2988
Code of Civil Procedure-Order XXXIX Rule 3A
High Courts03 Aug 2026Dismissed
Dr. Sanjoy Bhattacharya Vs. State of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2989
West Bengal Service Rules-Rule 75(aaaa), 75 (aaa), (aaaa)West Bengal Services (Death cum Retirement Benefit) Rules, 1971-Rule 59
High Courts03 Aug 2026Disposed Of
S. M. Farooque Bhati Vs Kolkata Municipal Corporation & Ors.
Calcutta High Court · (2026) 08 CAL CK 2990
High Courts03 Aug 2026Dismissed
Syed Kaiser Rahaman & Ors. Vs. State of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2991
West Bengal Madrasah Service Commission Act, 2008West Bengal School Service Commission Act, 1997
High Courts03 Aug 2026Dismissed
Sudhir Chandra Das Vs State of West Bengal and Others
Calcutta High Court · (2026) 08 CAL CK 2992
West Bengal Land Reforms Act, 1955-Section 54West Bengal Land Reforms and Tenancy Tribunal Act, 1997-Section 10(2), 10(1), 10, 6, 6(b), Clause (a) of Section 6, (b), (c) of Section 6, (d), (e) of Section 6, (c) and (d), (a) and (c) of Section 6, (b) and (d), sub-section (b) of Section 6Limitation Act, 1963-Section 29(2), 3, 4 to 24, Article 137
High Courts03 Aug 2026Disposed Of
Anisur Rahaman Vs The State Of West Bengal & Anr.
Calcutta High Court · (2026) 08 CAL CK 2993
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 180, 183, 193(9), 193, sub-section (3)Bharatiya Nyaya Sanhita, 2023-Sections 329(4), 115(2), 117(2), 324(4), 118(2), 109 and 351(2)Code of Criminal Procedure, 1973-Section 173(8)
High Courts03 Aug 2026Disposed Of
St. Thomas High School Vs Basabi Chowdhury & Ors.
Calcutta High Court · (2026) 08 CAL CK 2994
Payment of Gratuity Act, 1972-Sec 4(2), section 7(3), 4(5), 7(2), 1(3)(C ), 2(e), 1(3)(c), 4, 4(3)RTI Act, 2005Payment of Gratuity (Amendment) Act, 2009-Section 2(e), 13A, 13-A
High Courts03 Aug 2026Dismissed
Md. Samsuzzoha & Anr. Vs The State Of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2995
High Courts03 Aug 2026Dismissed
Mst. Royesha Bibi Vs The State Of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2996
West Bengal Panchayat Act, 1973-Section 12(3), 12(4), 12Laws Act-Section 6(2)
High Courts03 Aug 2026Disposed Of
Madhabnagar Fair Price Shop Vs State Of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2997
High Courts03 Aug 2026Allowed
Soumendra Nath Dutta Vs The State Of West Bengal & Anr.
Calcutta High Court · (2026) 08 CAL CK 2998
Code of Criminal Procedure-Section 245(2), 161, 482Constitution of India-Article 226
High Courts03 Aug 2026Allowed
Sri Arindam Chowdhury Vs. Sushil Kumar Saha & Ors.
Calcutta High Court · (2026) 08 CAL CK 2999
High Courts03 Aug 2026Dismissed
Badal Chandra Pal & Ors. Vs. On The Death Of Jiban Krishna Show (Pal) His Heirs And Legal Representatives Kalipada Shaw & Ors.
Calcutta High Court · (2026) 08 CAL CK 3000
Code of Civil Procedure-Order XLI Rule 11
High Courts03 Aug 2026Allowed
Smt. Maya Ghosh & Anr. Vs. Sri Sukhendu Ghosh & Ors.
Calcutta High Court · (2026) 08 CAL CK 3001
High Courts03 Aug 2026Disposed Of
Smt. Rita Dutta & Anr. Vs. Smt. Sharmila Daw (Nee Dutta) & Ors.
Calcutta High Court · (2026) 08 CAL CK 3002
High Courts03 Aug 2026Disposed Of
Sunil Anchalia Vs Sundari Devi Anchalia & Ors.
Calcutta High Court · (2026) 08 CAL CK 3003
High Courts03 Aug 2026Partly Allowed
Shivaji University Teachers Association (SUTA) & Ors. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2026) 08 BOM CK 2428
Trade Unions Act, 1926