High Courts04 Aug 2026
Rajveer Singh Vs Delhi Cantonment Board & Ors.
Delhi High Court · (2026) 08 DEL CK 4432
Constitution of India-Article 226
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11,97,669 judgments in All Courts · page 350 of 59,884
High Courts04 Aug 2026
Arun Birla Vs Nirmal Singh & Anr.
Delhi High Court · (2026) 08 DEL CK 4409
Code of Civil Procedure, 1908-Section 100, Order XLII, XXIII Rule 1, 2 Rule 2, XXXIVSpecific Relief Act-Section 38Arbitration and Conciliation Act, 1996-Section 8, 34
High Courts04 Aug 2026
Brij Raj & Anr. Vs Chand Babu
Delhi High Court · (2026) 08 DEL CK 4410
CPC-Section 100, 96 read with Section 41
High Courts04 Aug 2026
Kailash Chand & Anr. Vs Prem Chand & Ors.
Delhi High Court · (2026) 08 DEL CK 4411
Code of Civil Procedure, 1908-Section 96Indian Succession Act, 1925-Section 276, 63Indian Evidence Act, 1872-Section 68
High Courts04 Aug 2026
Bijender Singh Vs Govt. Of N.C.T. Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 4413
Constitution of India-Article 226CCS(Pension) RulesF.R.S.R
High Courts04 Aug 2026
Dilshad Bano & Ors. Vs Union Of India
Delhi High Court · (2026) 08 DEL CK 4435
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 124-A
High Courts04 Aug 2026
Amrit Singh Mehta Trading As Mehta Cosmetics Vs Controller General Of Patents, Designs And Trade Marks
Delhi High Court · (2026) 08 DEL CK 4464
Constitution of India-Article 226Trade Marks Act, 1999-Section 25(3), 25Right to Information Act, 2005
High Courts04 Aug 2026
Dr. Bela Shah Vs Indian Council Of Medical Research & Ors.
Delhi High Court · (2026) 08 DEL CK 4479
Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 145, 2(a), 11, 12, 12(2)(b), 13, 13(2), 14, 14(3), 14(4), 15Central Civil Services (Temporary Service) Rules, 1985-Rule 2(a), 5(1)(a)Public Servants (Inquiries) Act, 1850
High Courts04 Aug 2026
Federal Bank Ltd. Vs Vikas Gupta
Delhi High Court · (2026) 08 DEL CK 4505
Constitution of India-Article 226, 227Industrial Disputes Act, 1947Indian Evidence Act
High Courts04 Aug 2026Allowed
Vikash Vs The State Govt Of NCT Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 4519
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2), 528Indian Penal Code, 1860-Sections 366, 376(2)(n), 506(II), 363Protection of Children from Sexual Offences Act, 2012-Section 5(l), 6, 29, 30
High Courts04 Aug 2026Dismissed
I F Hussain Vs Jitender Kharbanda & Anr.
Delhi High Court · (2026) 08 DEL CK 4521
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 156(3), 200Right to Information Act, 2005
High Courts04 Aug 2026
Oyo Hotels And Homes Pvt Ltd Vs Manas Ranjan Jena
Delhi High Court · (2026) 08 DEL CK 4514
High Courts04 Aug 2026
Hemant Kumar Gautam Vs Subhash Chandra Arora & Ors.
Delhi High Court · (2026) 08 DEL CK 4515
Arbitration and Conciliation Act, 1996-Section 9, 11(6), 11, 12(2), 17
High Courts04 Aug 2026Allowed
Holitech India Private Limited Vs Union Of India & Ors.
Delhi High Court · (2026) 08 DEL CK 4265
Customs Act, 1962-Chapter XIVA, Section 127B, 127C, 127C(2), 127C(3), 127C(4), 127C(5), 127C(5A), 127C(7), 127C(8), 127C(8A), 127C(10), 127C(11), 127C(12)Customs (Import of Goods at Concessional Rate of Duty) Rules, 2017Finance Act, 2025
High Courts04 Aug 2026
Obinna Theodore Onyento Vs Union Of India & Ors.
Delhi High Court · (2026) 08 DEL CK 4222
Foreigners Act, 1946
High Courts04 Aug 2026
Food Corporation Of India & Ors. Vs Prasant Kumar Satapathy
Delhi High Court · (2026) 08 DEL CK 4223
Code of Civil Procedure, 1908-Section 151Food Corporation of India (Staff) Regulations, 1971-Regulation 22(2A), 58
High Courts04 Aug 2026
Union Of India & Anr. Vs Pooja Khanna
Delhi High Court · (2026) 08 DEL CK 4224
Indian Penal Code, 1860-Section 419/420/467/471/34The Notaries Act, 1952-Section 3, 4, 5, Sub-section 2 of Section 5, 7A, 9, 10, 12, 15The Notaries Rules, 1956-Rule 3, 4, 6, 7, 7A, 8, 8(1)(c), 8(4), 8(4A)
High Courts04 Aug 2026
Vipin Jain Vs The State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 4305
Bharatiya Nyaya Sanhita, 2023-Sections 289/125(a)IPC-Sections 287/337Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts04 Aug 2026
Pankaj Kumar Vs Anuradha Yadav & Ors.
Delhi High Court · (2026) 08 DEL CK 4301
BNSS-Section 144Cr.P.C-Section 125
High Courts04 Aug 2026
Vijay Kumar Gupta Vs State NCT Of Delhi
Delhi High Court · (2026) 08 DEL CK 4300