High Courts04 Aug 2026
Food Corporation Of India & Ors. Vs Prasant Kumar Satapathy
Delhi High Court · (2026) 08 DEL CK 4223
Code of Civil Procedure, 1908-Section 151Food Corporation of India (Staff) Regulations, 1971-Regulation 22(2A), 58
JUDGMENT DATABASE
Search 11,97,992 Indian judgments.
11,97,992 judgments in All Courts · page 363 of 59,900
High Courts04 Aug 2026
Union Of India & Anr. Vs Pooja Khanna
Delhi High Court · (2026) 08 DEL CK 4224
Indian Penal Code, 1860-Section 419/420/467/471/34The Notaries Act, 1952-Section 3, 4, 5, Sub-section 2 of Section 5, 7A, 9, 10, 12, 15The Notaries Rules, 1956-Rule 3, 4, 6, 7, 7A, 8, 8(1)(c), 8(4), 8(4A)
High Courts04 Aug 2026
Vipin Jain Vs The State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 4305
Bharatiya Nyaya Sanhita, 2023-Sections 289/125(a)IPC-Sections 287/337Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts04 Aug 2026
Pankaj Kumar Vs Anuradha Yadav & Ors.
Delhi High Court · (2026) 08 DEL CK 4301
BNSS-Section 144Cr.P.C-Section 125
High Courts04 Aug 2026
Vijay Kumar Gupta Vs State NCT Of Delhi
Delhi High Court · (2026) 08 DEL CK 4300
High Courts04 Aug 2026Allowed
Aasif Saifi Vs State Govt. Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 4299
Bharatiya Nyaya Sanhita, 2023-Section 67, 308/238/351/79IPC-Section 376B, 376, 383/201/503/509Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts04 Aug 2026Allowed
Shaina Malik @ Shabina Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 4311
Indian Electricity Act, 2003-Section 135Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts04 Aug 2026
Yogesh Vats Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 4310
High Courts04 Aug 2026Allowed
Naveen Aggarwal Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2026) 08 DEL CK 4280
IPC-Section 287, 304-ABharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts04 Aug 2026Allowed
Charu Tanya & Ors
Gauhati High Court · (2026) 08 GAU CK 4116
Block Education Officer (Group-B Gazetted) Recruitment Rules, 2017-Rule 10, 11Right of Children to Free and Compulsory Education Act, 2009
High Courts04 Aug 2026Disposed Of
Ms Mary Megu Vs The State Of AP & Ors.
Gauhati High Court · (2026) 08 GAU CK 3880
Arunachal Pradesh Public Premises (Eviction of Unauthorized Occupants) Act, 2003-Section 4
High Courts04 Aug 2026Disposed Of
Smti Omi Taga Vs The State Of AP & Ors.
Gauhati High Court · (2026) 08 GAU CK 3884
Arunachal Pradesh Public Premises (Eviction of Unauthorized Occupants) Act, 2003-Section 4
High Courts04 Aug 2026Allowed
Bitopan Kalita Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 08 GAU CK 3903
Code of Criminal Procedure, 1973-Section 374 (2), 313, 164Indian Penal Code, 1860-Section 354, 387, 506Protection of Children from Sexual Offences Act, 2012-Section 8, 4, 30, 29
High Courts04 Aug 2026Disposed Of
Mour @ Moub Uddin Laskar Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 08 GAU CK 3905
High Courts04 Aug 2026Dismissed
Bijoy Sonowal Vs Indian Oil Corporation Ltd. & Ors.
Gauhati High Court · (2026) 08 GAU CK 3907
High Courts04 Aug 2026Disposed Of
New India Assurance Co. Ltd. Vs Sanjay Kumar Sah & Ors.
Gauhati High Court · (2026) 08 GAU CK 3909
Motor Vehicles Act, 1988-Section 173, 166, 168, 163, 2 Schedule
High Courts04 Aug 2026Disposed Of
Khorsed Ali & Ors. Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 3912
Constitution of India-Article 226Assam Right to Public Services [ARTPS] Act, 2012-Section 4, 8[1], 8
High Courts04 Aug 2026Disposed Of
Nesar Ahmed Vs Assistant Commissioner Of State Tax & Ors.
Gauhati High Court · (2026) 08 GAU CK 3914
Assam Goods and Services Tax Act, 2017-Section 74
High Courts04 Aug 2026Dismissed
Ravinder Singh Sidhu Vs State (NCT Of Delhi)
Delhi High Court · (2026) 08 DEL CK 3854
IPC-Section 406/420/120B/467/468/471SEBI RegulationsCrPC-Section 161
High Courts04 Aug 2026Dismissed
Amit Bhasin & Anr. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 3856
IPC-Section 323/374Juvenile Justice Act-Section 23Child Labour (Prohibition & Regulation) Act-Section 3/14