High Courts04 Aug 2026
Oyo Hotels And Homes Pvt Ltd Vs Manas Ranjan Jena
Delhi High Court · (2026) 08 DEL CK 4514
JUDGMENT DATABASE
Search 12,00,076 Indian judgments.
12,00,076 judgments in All Courts · page 375 of 60,004
High Courts04 Aug 2026
Hemant Kumar Gautam Vs Subhash Chandra Arora & Ors.
Delhi High Court · (2026) 08 DEL CK 4515
Arbitration and Conciliation Act, 1996-Section 9, 11(6), 11, 12(2), 17
High Courts04 Aug 2026Allowed
Holitech India Private Limited Vs Union Of India & Ors.
Delhi High Court · (2026) 08 DEL CK 4265
Customs Act, 1962-Chapter XIVA, Section 127B, 127C, 127C(2), 127C(3), 127C(4), 127C(5), 127C(5A), 127C(7), 127C(8), 127C(8A), 127C(10), 127C(11), 127C(12)Customs (Import of Goods at Concessional Rate of Duty) Rules, 2017Finance Act, 2025
High Courts04 Aug 2026
Obinna Theodore Onyento Vs Union Of India & Ors.
Delhi High Court · (2026) 08 DEL CK 4222
Foreigners Act, 1946
High Courts04 Aug 2026
Food Corporation Of India & Ors. Vs Prasant Kumar Satapathy
Delhi High Court · (2026) 08 DEL CK 4223
Code of Civil Procedure, 1908-Section 151Food Corporation of India (Staff) Regulations, 1971-Regulation 22(2A), 58
High Courts04 Aug 2026
Union Of India & Anr. Vs Pooja Khanna
Delhi High Court · (2026) 08 DEL CK 4224
Indian Penal Code, 1860-Section 419/420/467/471/34The Notaries Act, 1952-Section 3, 4, 5, Sub-section 2 of Section 5, 7A, 9, 10, 12, 15The Notaries Rules, 1956-Rule 3, 4, 6, 7, 7A, 8, 8(1)(c), 8(4), 8(4A)
High Courts04 Aug 2026
Vipin Jain Vs The State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 4305
Bharatiya Nyaya Sanhita, 2023-Sections 289/125(a)IPC-Sections 287/337Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts04 Aug 2026
Pankaj Kumar Vs Anuradha Yadav & Ors.
Delhi High Court · (2026) 08 DEL CK 4301
BNSS-Section 144Cr.P.C-Section 125
High Courts04 Aug 2026
Vijay Kumar Gupta Vs State NCT Of Delhi
Delhi High Court · (2026) 08 DEL CK 4300
High Courts04 Aug 2026Allowed
Aasif Saifi Vs State Govt. Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 4299
Bharatiya Nyaya Sanhita, 2023-Section 67, 308/238/351/79IPC-Section 376B, 376, 383/201/503/509Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts04 Aug 2026Allowed
Shaina Malik @ Shabina Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 4311
Indian Electricity Act, 2003-Section 135Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts04 Aug 2026
Yogesh Vats Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 4310
High Courts04 Aug 2026Allowed
Naveen Aggarwal Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2026) 08 DEL CK 4280
IPC-Section 287, 304-ABharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts04 Aug 2026Allowed
Charu Tanya & Ors
Gauhati High Court · (2026) 08 GAU CK 4116
Block Education Officer (Group-B Gazetted) Recruitment Rules, 2017-Rule 10, 11Right of Children to Free and Compulsory Education Act, 2009
High Courts04 Aug 2026Disposed Of
Ms Mary Megu Vs The State Of AP & Ors.
Gauhati High Court · (2026) 08 GAU CK 3880
Arunachal Pradesh Public Premises (Eviction of Unauthorized Occupants) Act, 2003-Section 4
High Courts04 Aug 2026Disposed Of
Smti Omi Taga Vs The State Of AP & Ors.
Gauhati High Court · (2026) 08 GAU CK 3884
Arunachal Pradesh Public Premises (Eviction of Unauthorized Occupants) Act, 2003-Section 4
High Courts04 Aug 2026Allowed
Bitopan Kalita Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 08 GAU CK 3903
Code of Criminal Procedure, 1973-Section 374 (2), 313, 164Indian Penal Code, 1860-Section 354, 387, 506Protection of Children from Sexual Offences Act, 2012-Section 8, 4, 30, 29
High Courts04 Aug 2026Disposed Of
Mour @ Moub Uddin Laskar Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 08 GAU CK 3905
High Courts04 Aug 2026Dismissed
Bijoy Sonowal Vs Indian Oil Corporation Ltd. & Ors.
Gauhati High Court · (2026) 08 GAU CK 3907
High Courts04 Aug 2026Disposed Of
New India Assurance Co. Ltd. Vs Sanjay Kumar Sah & Ors.
Gauhati High Court · (2026) 08 GAU CK 3909
Motor Vehicles Act, 1988-Section 173, 166, 168, 163, 2 Schedule