JUDGMENT DATABASE

Search 12,19,850 Indian judgments.

12,19,850 judgments in All Courts · page 389 of 60,993

Tribunals and Commissions06 Aug 2026Allowed

Sumit Sharma Vs Santosh Kumar Kushwaha & Ors.

National Company Law Tribunal · (2026) 08 NCLT CK 5136

Insolvency and Bankruptcy Code, 2016-Section 7, 9, 10, 12A, 14, 19(2)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 4, 30A, 31, 33, 36AInsolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4

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Tribunals and Commissions06 Aug 2026

M/s Preet Shuttering Store & Ors. Vs M/s M.I. Buildtech Private Limited

National Company Law Tribunal · (2026) 08 NCLT CK 5137

Insolvency and Bankruptcy Code, 2016-Section 33(2), 9, 33, 34(1), 14, 33(5), 52IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 39BInsolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 13

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High Courts06 Aug 2026

Pawan Kumar Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5052

Constitution of India-Articles 226, 227, 246, 254, 162, 215Haryana Primary Education (Group-C) District Cadre Service Rules, 1994Haryana School Education (Group C) State Cadre Service Rules, 2012-Rule 7, Appendix B

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High Courts06 Aug 2026

Des Raj & Ors. Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5110

RPA Rules 1981Constitution of India-Articles 14, 16

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High Courts06 Aug 2026

Harbhajan Singh & Anr. Vs Superintending Canal Officer & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5043

Constitution of India-Articles 226, 227CPC-Order XXII Rule 3, Section 151

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High Courts06 Aug 2026

Rajender Singh Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5041

Constitution of India-Articles 226, 227Haryana Civil Services (Punishment and Appeal Rules, 2016)-Rule 5

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High Courts06 Aug 2026

Pardeep Kumar Vs Financial Commissioner (Appeals), Punjab & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5040

IPC-Section 420, 406, 409, 120-B, 307, 323, 324, 506, 452, 148, 149Badkari ActArms Act

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High Courts06 Aug 2026

Rajender Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · 2026 INSC 379

Constitution of India-Articles 226, 227

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High Courts06 Aug 2026

Raghbir Singh & Anr. Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5038

Constitution of India-Article 226, 227Haryana Agricultural Produce Market Act, 1961-Section 40(3)

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High Courts06 Aug 2026

Shri Thakur Dass (Deceased) Through LRs & Ors. Vs Amritsar Improvement Trust & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5085

Constitution of India-Article 226, 227Punjab Town Improvement Act, 1922-Section 36, 41Land Acquisition Act, 1894-Section 4, 6, 23(1A), 23(2), 28, 34

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High Courts06 Aug 2026

Brij Mohan Bansal Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · 2024 INSC 297

Haryana Affiliated Colleges (Security of Service) Act, 1979-Section 7Payment of Gratuity Act, 1972Haryana School Education Act, 1995

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High Courts06 Aug 2026

Karam Singh Vs The Punjab State Power Corporation Limited & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5036

Constitution of India-Article 226

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High Courts06 Aug 2026

Balwinder Singh Vs State Of Punjab & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5031

Constitution of India-Articles 226, 227Punjab Civil Services Rules, Volume II-Rule 9.13, 9.13(2)

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High Courts06 Aug 2026

Amarjeet Kaur & Ors. Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5030

Constitution of India-Article 226Haryana Shehri Vikas Pradhikaran Act, 1977-Section 17, 18(1), 18(2)

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High Courts06 Aug 2026

Ashok Kumar Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5029

Haryana Canal and Drainage Act, 1974-Section 24(3), 24(4), 25CPC-Order VII Rule 11

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High Courts06 Aug 2026Allowed

Heera Singh Vs Deputy Commissioner-Cum-District Magistrate, Amritsar & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5028

Constitution of India-Article 226, 227The Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 7(1), 7(2), 15(1), 15(2), 16, 15

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High Courts06 Aug 2026

Sukhraj Kaur Vs Punjab State Power Corporation Ltd. & Anr.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5027

Constitution of India-Articles 226, 227, 14

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High Courts06 Aug 2026

Rekha Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5026

Constitution of India-Articles 226, 227

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High Courts06 Aug 2026

Dalip Kaur Vs State Of Punjab & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5025

Constitution of India-Articles 226, 227Punjab Civil Services Rules, Volume II-Rule 5.2 of Chapter VI

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High Courts06 Aug 2026

Darvesh Singh Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5024

Constitution of India-Article 226/227

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