JUDGMENT DATABASE

Search 12,06,118 Indian judgments.

12,06,118 judgments in All Courts · page 393 of 60,306

High Courts03 Aug 2026

B4S Solutions Private Limited Vs ATC Telecom Infrastre Pvt. Ltd.

Delhi High Court · 2024 INSC 403

Arbitration and Conciliation Act, 1996-Section 9, 11(6), 21, 28(1)(a), 28(3), 31(3), 34Indian Evidence Act, 1872-Section 58, 91, 92, 101, 102, 115Bharatiya Sakshya Adhiniyam, 2023-Section 104

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High Courts03 Aug 2026

National Highways Authority of India Vs The Louis Berger Group Inc. JV With M/s. Cowi A/S

Delhi High Court · 2026 INSC 76

Arbitration and Conciliation Act, 1996-Section 34, 21, 34(2), 34(2A), 34(2)(a)(iii), 34(2)(a)(iv), 18, 16

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High Courts03 Aug 2026Dismissed

Mcnally Bharat Engineering Company Limited Vs Metso India Pvt. Ltd.

Delhi High Court · 2026 INSC 717

Arbitration and Conciliation Act, 1996-Section 34, 21, 37(1)(b)Insolvency and Bankruptcy Code, 2016-Section 3(6), 3(10), 3(11), 14, 18, 29, 30(1), 30(2), 30(4), 31, 60(6)Competition Act, 2002-Section 5

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High Courts03 Aug 2026Dismissed

Shri Shyam Lal Garg & Anr. Vs State Of Nct Of Delhi

Delhi High Court · (2026) 08 DEL CK 4457

Code of Criminal Procedure, 1973-Section 482, 156(3), 161, 91Indian Penal Code, 1860-Sections 420/406/120-B

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High Courts03 Aug 2026

Union Of India Through Dy Chief Engineer Construction Moradabad Vs MS Pragati Construction Consultants

Delhi High Court · (2026) 08 DEL CK 4463

Arbitration and Conciliation Act, 1996-Section 34, 34(2)(a)(iv), 16Indian Contract Act, 1872-Section 73, 74

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High Courts03 Aug 2026

Valency Agro Private Limited Vs Star Agri Warehousing And Collateral Management Limited & Ors.

Delhi High Court · 2024 INSC 850

Arbitration and Conciliation Act, 1996-Section 9, 42, 2(2)

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High Courts03 Aug 2026

Sudhakar Tiwari Vs DDA

Delhi High Court · (2026) 08 DEL CK 4517

Code of Civil Procedure, 1908-Section 151Arbitration and Conciliation Act, 1996-Section 34

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High Courts03 Aug 2026

M/s Intec Capital Ltd Vs M/s Jainsons Packers Through Its Partner Sh Ankur Jain & Ors.

Delhi High Court · (2026) 08 DEL CK 4518

Arbitration and Conciliation Act, 1996-Section 11(6), 11, 12(2)

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High Courts03 Aug 2026

Gurinder Pal Singh Vs Ashimara Housing Pvt. Ltd.

Delhi High Court · (2026) 08 DEL CK 4520

Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 12(2)

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High Courts03 Aug 2026

The Commissioner Of Customs ICD, Patparganj, New Delhi Vs M/s. Siddhachalam Exports Pvt. Ltd.

Delhi High Court · (2026) 08 DEL CK 4266

Customs Act, 1962-Section 130, 75A, 75, 129A(1), 128A, 128, 125, 74, 27A, 28AA, 51Customs, Central Excise Duties and Service Tax Drawback Rules, 1995-Rule 13

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High Courts03 Aug 2026

Sh. V.K. Sharma Vs Ms. Shobha Joshi & Ors.

Delhi High Court · (2026) 08 DEL CK 4233

Companies Act, 1956-Section 483, 531Land Revenue Code

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High Courts03 Aug 2026

Uma Shankar Sharma Vs State (Govt) Of NCT Delhi & Anr.

Delhi High Court · (2026) 08 DEL CK 4234

Constitution of India-Article 14

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High Courts03 Aug 2026

Mohd Ikhalq Vs Zamiruddin & Anr.

Delhi High Court · (2026) 08 DEL CK 4295

Delhi Rent Control Act, 1958-Section 25-B(8), 14(1)(e), 25-BIndian Evidence Act, 1872-Section 116

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High Courts03 Aug 2026

Shruti Jain Vs Manoj Jain

Delhi High Court · (2026) 08 DEL CK 4294

Code of Civil Procedure, 1908-Section 24, 151Hindu Marriage Act, 1955-Section 13(1)(ia) and (ib)

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High Courts03 Aug 2026

Mohd Ikhalq Vs Zamiruddin & Anr.

Delhi High Court · (2026) 08 DEL CK 4214

Delhi Rent Control Act, 1958-Section 25-B(8), 25B(8), 14(1)(e), 25-BIndian Evidence Act, 1872-Section 116

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High Courts03 Aug 2026

Afzal Baig & Ors. Vs Mohammad Haroon

Delhi High Court · (2026) 08 DEL CK 4293

Delhi Rent Control Act, 1958-Section 25-B(8), 25B, 14(1)(e), 14(1)(g)Code of Civil Procedure, 1908-Section 151

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High Courts03 Aug 2026

Shruti Jain Vs Manoj Jain

Delhi High Court · (2026) 08 DEL CK 4215

Code of Civil Procedure, 1908-Section 24, 151Hindu Marriage Act, 1955-Section 13(1)(ia) and (ib)

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High Courts03 Aug 2026Dismissed

Afzal Baig & Ors. Vs Mohammad Haroon

Delhi High Court · (2026) 08 DEL CK 4216

Delhi Rent Control Act, 1958-Section 25-B(8), 25B(8), 14(1)(e), 14(1)(g)Code of Civil Procedure, 1908-Section 151

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High Courts03 Aug 2026

Sunil Kumar Alias Chanda Vs Afzal Elahi & Anr.

Delhi High Court · (2026) 08 DEL CK 4197

Delhi Rent Control Act, 1958-Section 25(B), 25B(8), 25-B(8), 19

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High Courts03 Aug 2026

Shri Naresh Balyan Vs State Of NCT Of Delhi

Delhi High Court · (2026) 08 DEL CK 4302

Maharashtra Control of Organised Crime Act, 1999-Section 2, 2(1)(d), 2(1)(e), 2(1)(f), 3, 3(2), 4, 12, 18, 18(5), 18(6), 21, 21(4), 22, 23, 23(1)(a), 23(2)IPC-Section 34, 120B, 201, 302, 336, 387, 440, 506, 507Arms Act-Section 25, 27

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