High Courts29 May 1869
Sashi Bhusan Banerjee Vs Tarachand Kar and Others
Calcutta High Court · (1869) 05 CAL CK 0013
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,229 of 59,257
High Courts29 May 1869
Bani Madhab Ghose Vs Ganga Gobind Mandal
Calcutta High Court · (1869) 05 CAL CK 0008
High Courts29 May 1869
Indra Chand Dugar Vs Gopal Chandra Shetia and Another
Calcutta High Court · (1869) 05 CAL CK 0002
High Courts27 May 1869
Mani Lal Chowdhry Vs Jagomahan Sahu and Others
Calcutta High Court · (1869) 05 CAL CK 0015
High Courts26 May 1869
Subal Patro and Others Vs Ram Chandra Chowdhry and Another
Calcutta High Court · (1869) 05 CAL CK 0050
High Courts26 May 1869
Dharam Nath Tewari and Others Vs Sakriman Dichut and Others
Calcutta High Court · (1869) 05 CAL CK 0037
High Courts26 May 1869
Ganendra Mohan Tagore Vs Upendra Mohan Tagore and Others
Calcutta High Court · (1869) 05 CAL CK 0005
High Courts25 May 1869
Gobind Kumar Chowdhry Vs Hargopal Nag and Others
Calcutta High Court · (1869) 05 CAL CK 0042
High Courts22 May 1869
Isan Chandra Sing Vs Haran Sirdar and Others
Calcutta High Court · (1869) 05 CAL CK 0048
High Courts21 May 1869
S.V. Mutu Ramen Chetty and Another Vs Mark Ridded Currie and Another
Calcutta High Court · (1869) 05 CAL CK 0007
High Courts21 May 1869
Kartik Chandra Sirkar Vs Kartik Chandra Dey and Another
Calcutta High Court · (1869) 05 CAL CK 0001
High Courts20 May 1869
In Re: Indian Registration Act and Brajanath Pyne and Armala Dasi
Calcutta High Court · (1869) 05 CAL CK 0043
High Courts20 May 1869
Baboo Ramacharan Lal and Others Vs Jhatu Sahu and Others
Calcutta High Court · (1869) 05 CAL CK 0041
High Courts20 May 1869
Raja Ram And Another Vs Lala Biswambharlal
Calcutta High Court · (1869) 05 CAL CK 0038
High Courts20 May 1869
Rajendra Matilal Vs Ramnarayan Matilal
Calcutta High Court · (1869) 05 CAL CK 0019
High Courts19 May 1869
Brajanath Baisakh Vs Matilal Baisakh and Another
Calcutta High Court · (1869) 05 CAL CK 0033
High Courts18 May 1869
Narayani Dayi Debi Vs Chandi Charan Chowdhry and Others
Calcutta High Court · (1869) 05 CAL CK 0030
High Courts18 May 1869
S.M. Padamani Dasi Vs S.M. Jagadamba Dasi
Calcutta High Court · (1869) 05 CAL CK 0006
High Courts17 May 1869
Ramanath Rakhit and Others Vs Muchiram Paramanik and Others
Calcutta High Court · (1869) 05 CAL CK 0017
High Courts15 May 1869
Gupinath Roy and Another Vs Dinabandhu Nandi and Others
Calcutta High Court · (1869) 05 CAL CK 0031