High Courts28 Apr 1869
Rani Saratsundari Debi and Another Vs Surja Kant Acharji Chowdhry and Others
Calcutta High Court · (1869) 04 CAL CK 0032
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,232 of 59,257
High Courts28 Apr 1869
Prabhuram Hazra Vs T.M. Robinson, Manager, on Part of The Bengal Coal Company and Another
Calcutta High Court · (1869) 04 CAL CK 0018
High Courts28 Apr 1869
Kubirun and Others Vs Musst. Shalgram
Calcutta High Court · (1869) 04 CAL CK 0009
High Courts27 Apr 1869Dismissed
Makbul Ali Vs Srimati Masnad Bibi and Others
Calcutta High Court · (1869) 04 CAL CK 0039
High Courts27 Apr 1869
In Re: Juggesh Prakash Ganguli and Nilkamal Mookerjee
Calcutta High Court · (1869) 04 CAL CK 0003
High Courts26 Apr 1869
Kamala Kant Ghose and Others Vs Kalu Mahomed Mandal and Another
Calcutta High Court · (1869) 04 CAL CK 0025
High Courts26 Apr 1869
Mirza Daud Ali Vs Syed Nadir Hossein
Calcutta High Court · (1869) 04 CAL CK 0022
High Courts26 Apr 1869
Udaya Charan Dhur Vs Kali Tara Dasi and Another
Calcutta High Court · (1869) 04 CAL CK 0020
High Courts26 Apr 1869
Samiraddi Khalifa Vs Harischandra alias Hari Mohan Kurmokar and Another
Calcutta High Court · (1869) 04 CAL CK 0015
High Courts26 Apr 1869
Puhubnath Jha Vs Becharam Chowdhry
Calcutta High Court · (1869) 04 CAL CK 0013
High Courts23 Apr 1869
John George Bagram Vs Khettranath Karformah and Another
Calcutta High Court · (1869) 04 CAL CK 0008
High Courts19 Apr 1869
Bhairabnath Khettri Vs Kishori Mohan Shaw
Calcutta High Court · (1869) 04 CAL CK 0017
High Courts17 Apr 1869
Nahagun Maiti Vs Sabo Bewa and Another
Calcutta High Court · (1869) 04 CAL CK 0031
High Courts16 Apr 1869
Nitta Kolita and Others Vs Bishnuram Kolita
Calcutta High Court · (1869) 04 CAL CK 0030
High Courts16 Apr 1869
Bishtu Narayan Bandopadhya Vs Ganga Narayan Biswas
Calcutta High Court · (1869) 04 CAL CK 0016
High Courts15 Apr 1869
Rajaram Roy and Others Vs Charles Macdonald
Calcutta High Court · (1869) 04 CAL CK 0035
High Courts15 Apr 1869
Srimati Lakhi Prya Dasi Vs Nobin Chandra Nag
Calcutta High Court · (1869) 04 CAL CK 0029
High Courts14 Apr 1869
Kali Prasad Sing Vs Jainarayan Roy and Others
Calcutta High Court · (1869) 04 CAL CK 0006