High Courts31 May 1867
In Re: Khaja Shurwar Hossein Khan and Others
Calcutta High Court · (1867) 05 CAL CK 0006
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,249 of 59,257
High Courts31 May 1867
Bipro Doss Gossain and Others Vs Chunder Seekur Bhuttacharjee
Calcutta High Court · (1867) 05 CAL CK 0004
High Courts31 May 1867
Kangalee Churn Ghosal Vs Bonomalee Mullick and Others <BR> Mahabeer Persad and Others Vs Mussamut Pranputty Koer
Calcutta High Court · (1867) 05 CAL CK 0002
High Courts30 May 1867
Ranee Surnomoyee Vs Luchmeeput Doogur and Others
Calcutta High Court · (1867) 05 CAL CK 0007
High Courts15 Apr 1867
Sreeputty Roy Vs Loharam Roy and Others
Calcutta High Court · (1867) 04 CAL CK 0004
High Courts15 Apr 1867
Rambux Chittangeo Vs Modoosoodhun Paul Chowdhry and Others
Calcutta High Court · (1867) 04 CAL CK 0003
High Courts15 Apr 1867
Bharut Chunder Dutt Vs Dengar Gope <BR> Shaboo Majee and Others Vs Noorai Mollah and Others <BR> Sheikh Joneep Vs Sheikh Noboo
Calcutta High Court · (1867) 04 CAL CK 0002
High Courts06 Apr 1867Disposed Off
Gungadhur Roy Vs Wooma Soonderee Dassee and Others
Calcutta High Court · (1867) 04 CAL CK 0005
High Courts06 Apr 1867
Kanhya Lall and Others Vs Radha Churn and Others
Calcutta High Court · (1867) 04 CAL CK 0001
High Courts19 Mar 1867
Kirteebash Mayetee Vs Ramdhun Khoria
Calcutta High Court · (1867) 03 CAL CK 0005
High Courts13 Mar 1867
Shahabooddeen Vs Futteh Ali and Another
Calcutta High Court · (1867) 03 CAL CK 0003
High Courts12 Mar 1867
Protab Chunder Chowdhry and Others Vs Brojololl Shaha and Others
Calcutta High Court · (1867) 03 CAL CK 0004
High Courts12 Mar 1867
Radhomonee Dassee and Others Vs Jodoonath Chowdhry and Others
Calcutta High Court · (1867) 03 CAL CK 0002
High Courts26 Feb 1867
Laknarain Singh and Others Vs Mussamut Ranee Mankoer and Others
Calcutta High Court · (1867) 02 CAL CK 0007
High Courts26 Feb 1867
R.W. Scott and Others Vs Hurronath Roy and Others
Calcutta High Court · (1867) 02 CAL CK 0001
High Courts25 Feb 1867
Bebee Golebunnessa and Another Vs The Magistrate of Maldah on behalf of Government <BR> Romanath Tagore and Another Vs The Collector of Pubna on behalf of Government
Calcutta High Court · (1867) 02 CAL CK 0006