JUDGMENT DATABASE
Search 11,85,512 Indian judgments.
11,85,512 judgments in All Courts · page 59,268 of 59,276
Kangalee Churn Ghosal Vs Bonomalee Mullick and Others <BR> Mahabeer Persad and Others Vs Mussamut Pranputty Koer
Calcutta High Court · (1867) 05 CAL CK 0002
Ranee Surnomoyee Vs Luchmeeput Doogur and Others
Calcutta High Court · (1867) 05 CAL CK 0007
Sreeputty Roy Vs Loharam Roy and Others
Calcutta High Court · (1867) 04 CAL CK 0004
Rambux Chittangeo Vs Modoosoodhun Paul Chowdhry and Others
Calcutta High Court · (1867) 04 CAL CK 0003
Bharut Chunder Dutt Vs Dengar Gope <BR> Shaboo Majee and Others Vs Noorai Mollah and Others <BR> Sheikh Joneep Vs Sheikh Noboo
Calcutta High Court · (1867) 04 CAL CK 0002
Gungadhur Roy Vs Wooma Soonderee Dassee and Others
Calcutta High Court · (1867) 04 CAL CK 0005
Kanhya Lall and Others Vs Radha Churn and Others
Calcutta High Court · (1867) 04 CAL CK 0001
Kirteebash Mayetee Vs Ramdhun Khoria
Calcutta High Court · (1867) 03 CAL CK 0005
Shahabooddeen Vs Futteh Ali and Another
Calcutta High Court · (1867) 03 CAL CK 0003
Protab Chunder Chowdhry and Others Vs Brojololl Shaha and Others
Calcutta High Court · (1867) 03 CAL CK 0004
Radhomonee Dassee and Others Vs Jodoonath Chowdhry and Others
Calcutta High Court · (1867) 03 CAL CK 0002
Laknarain Singh and Others Vs Mussamut Ranee Mankoer and Others
Calcutta High Court · (1867) 02 CAL CK 0007
R.W. Scott and Others Vs Hurronath Roy and Others
Calcutta High Court · (1867) 02 CAL CK 0001
Bebee Golebunnessa and Another Vs The Magistrate of Maldah on behalf of Government <BR> Romanath Tagore and Another Vs The Collector of Pubna on behalf of Government
Calcutta High Court · (1867) 02 CAL CK 0006
Gobind Chunder Mookerjee Vs Kalla Gajee and Others
Calcutta High Court · (1867) 02 CAL CK 0008
Hurryhur Mookerjee Vs Mohesh Chunder Banerjee and Others
Calcutta High Court · (1867) 02 CAL CK 0005
Bishtoo Churn Bhuttacharjee and Others Vs Gooroodoss Roy <BR> Ramnarain Mitter Vs Gooroodoss Roy and Others
Calcutta High Court · (1867) 02 CAL CK 0004