JUDGMENT DATABASE
Search 11,85,819 Indian judgments.
11,85,819 judgments in All Courts · page 59,280 of 59,291
High Courts15 Jun 1868
Kedarnath Mookerjee Vs Mathuranath Dutt
Calcutta High Court · (1868) 06 CAL CK 0012
High Courts13 Jun 1868Allowed
Girija Singh Vs Giridhari Singh
Calcutta High Court · (1868) 06 CAL CK 0011
High Courts11 Jun 1868Dismissed
Tulsiram Das Vs Mohamed Afzal alias Mirza
Calcutta High Court · (1868) 06 CAL CK 0021
High Courts11 Jun 1868
Krishna Chandra Das Vs Mohamed Afzal
Calcutta High Court · (1868) 06 CAL CK 0001
High Courts10 Jun 1868
Radhika Prasad Chunder Vs Ramsundar Kur
Calcutta High Court · (1868) 06 CAL CK 0019
High Courts08 Jun 1868
Raja Syud Enaet Hossein Vs Rani Roushun Jehan <BR> Rani Roushun Jehan Vs Raja Syud Enaet Hossein
Calcutta High Court · (1868) 06 CAL CK 0018
High Courts05 Jun 1868
Mahima Chandra Chuckerbutty Vs Rajkumar Chuckerbutty
Calcutta High Court · (1868) 06 CAL CK 0015
High Courts03 Jun 1868
Lalbehari Dutt Vs Srinath Mookerjee and Others
Calcutta High Court · (1868) 06 CAL CK 0028
High Courts02 Jun 1868
In Re: A. Stewart, an Attorney and Proctor of the High Court
Calcutta High Court · (1868) 06 CAL CK 0014
High Courts21 May 1868
Anundai alias Rani Kunjara Nachear and Another Vs Rani Purvata Vurdany Nachear and Another <BR> Rani Purvata Vurdany Nachear and Another Vs Anundai and Another <BR> The Collector Vs Mutu Ramalinga Sathupathy
Calcutta High Court · (1868) 05 CAL CK 0002
High Courts16 Apr 1868Dismissed
Musst. Kalsumnissa alias Bibi Budhan Vs Musst. Wahidunnissa
Calcutta High Court · (1868) 04 CAL CK 0001